Bonton Holidays Pvt. Ltd vs European Gateway Sarl
2021 Latest Caselaw 5683 Bom

Citation : 2021 Latest Caselaw 5683 Bom
Judgement Date : 25 March, 2021

Bombay High Court

Bonton Holidays Pvt. Ltd vs European Gateway Sarl on 25 March, 2021

Bench: Nitin Jamdar, C.V. Bhadang

                                                 19-comap-492-2019 in sj-67-2018




        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION

               COMMERCIAL APPEAL NO.492 OF 2019
                             IN
             SUMMONSES FOR JUDGMENT NO.67 OF 2018

 Bonton Holidays Pvt. Ltd.                             ...Appellant
       V/s.
 European Gateway SARL                                 ...Respondent
                              ----
 Mr.V.P. Tare h/f M/s.Kumar & Associates for the Appellant.
 Ms.Shruti Maniar i/b Solomon and Co. for the Respondent.
                              ----
                        CORAM : NITIN JAMDAR AND
                                   C. V. BHADANG, JJ.

DATE : 25 March 2021

P.C.

. Not before a bench of which C.V. Bhadang, J. is a member.

(C. V. BHADANG, J.) (NITIN JAMDAR, J.)

N.S. Kamble page 1 of 1

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