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Nikhil Suresh Rajput vs The District Magistrate Jalgaon ...
2021 Latest Caselaw 5616 Bom

Citation : 2021 Latest Caselaw 5616 Bom
Judgement Date : 24 March, 2021

Bombay High Court
Nikhil Suresh Rajput vs The District Magistrate Jalgaon ... on 24 March, 2021
Bench: S.S. Shinde, Manish Pitale
            Digitally signed
Laxmikant   by Laxmikant G.
G.          Chandan
            Date: 2021.03.24
Chandan     18:57:09 +0530
                                                                           (903)    cri,wp-505.21.odt




                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      CRIMINAL APPELLATE JURISDICTION

                                  CRIMINAL WRIT PETITION NO.505 OF 2021

              Nikhil Suresh Rajput                         : Petitioner.
                    Versus
              The District Magistrate, Jalgaon and ors.    : Respondents.

Ms. Jayshree Tripathi a/w Mr. U N Tripathi for the Petitioner. Mr. J P Yagnik, APP for the Respondent/State.

                                          CORAM :     S. S. SHINDE,
                                                      MANISH PITALE, JJ
                                          DATE    :   24th MARCH 2021
              P.C.



              1                Heard. Reserved for judgment.



              [MANISH PITALE, J]                                           [S. S. SHINDE , J]




              lgc                                                                               1 of 1
 

 
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