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Devabrata Bhabatosh Moulick And 5 ... vs Shrusti Sangam Developers Pvt Ltd ...
2021 Latest Caselaw 5615 Bom

Citation : 2021 Latest Caselaw 5615 Bom
Judgement Date : 24 March, 2021

Bombay High Court
Devabrata Bhabatosh Moulick And 5 ... vs Shrusti Sangam Developers Pvt Ltd ... on 24 March, 2021
Bench: A. K. Menon
              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      ORDINARY ORIGINAL CIVIL JURISDICTION
                            [ COMMERCIAL DIVISION ]

                       INTERIM APPLICATION NO.1159 OF 2020
                                          IN
                        CHAMBER SUMMONS NO.1270 OF 2018
                                          IN
          COMMERCIAL EXECUTION APPLICATION NO.2179 OF 2018
Devabrata Bhabatosh Moulick & Ors.               .. Applicants-Decree Holders
                Vs.
Srushti Raj Enterprises (I) Ltd. & Anr.          .. Respondents-Judg. Debtors
              And
Shekar Sankar Shetty & Ors.                      .. Proposed Respondents


Mr. Bhavin Gada, with Adv. Najafiya, for the Applicants-Decree Holders.
Mr. Mr. Rohan Deshpande, i/by Ms. Farzeen Khambatta, for the Respondents-
Judgment Debtor Nos.1and 2.
Ms. Nikita Kaur, i/by Mr. Chetan Agrawal, for the Respondent-Judgment
Debtor No.3.
Mr. Rajesh Singh, for the Proposed Respondents.
Ms. Deepti Panda, i/by Narayanan & Narayanan, Intervenor in Chamber
Summons.


                                            CORAM : A. K. MENON, J.

DATED : 24TH MARCH, 2021.

P.C. :

1. This IA seeks leave to amend Column "J" and implead certain

respondents, more particularly set out in the schedule.

2. Considering the averments and having heard submissions of learned

counsel for the parties, I pass the following order :-

4-IA-1159-2020.doc Dixit

(i) IA is made absolute in terms of prayer clauses (a) and

(b).

(ii) Liberty to the respondents to file replies in the Execution

Application, if so advised, within a period of two weeks

from today.

(iii) IA is disposed in the above terms.


                                                                                                 (A. K. MENON, J.)





Sneha      Digitally signed
           by Sneha A. Dixit
                               4-IA-1159-2020.doc
A. Dixit                       Dixit
           Date: 2021.03.24
           17:26:35 +0530
 

 
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