Vikram Vinay Bhave S/O Vinay Bhave vs The State Of Maharashtra And Anr
2021 Latest Caselaw 5614 Bom

                                                        1/2                    906crapeal 187.20...doc
           Digitally
           signed by
           Lata S.
Lata S.
Panjwani
           Panjwani
           Date:               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           2021.03.25
           19:44:21
           +0530                      CRIMINAL APPELLATE JURISDICTION

                                          Criminal Appeal No. 187 of 2020
                                                       WITH
                                         Interim Application No.661 of 2020
                                                         IN
                                          Criminal Appeal No. 187 of 2020
                                                       WITH
                                          Criminal Appeal No. 472 of 2020


                        Vikram Vinay Bhave                               ...   Appellant
                              V/s.
                        State of Maharashtra & anr.                      ...   Respondents

                        Mr. Ghanshyam Upadhyay a/w. Mr.Virendra Ichalkaranjikar a/w. Mr.
                        Vishal Shukla for applicant/appellant in Appeal 187/2020.

                        Mr. Subhash Jha a/w. Mr. Vasant Bansode a/w. Mr.Ranjit Nair and
                        Mr.Harekrishna Mishra for appellant in Appeal No.472/2020.
                        Mr. Sandesh Patil i/b. Mr. D.P.Singh for CBI.
                        Mrs. S.D.Shinde, APP for the State.

                                          CORAM : S.S. SHINDE &
                                                  MANISH PITALE, JJ.

24th March 2021.

P.C.

Heard learned counsel appearing for the appellant and learned counsel appearing for respondents at length.

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Reserved for Judgment.

(MANISH PITALE,J) (S.S. SHINDE,J)

L.S. Panjwani, P.S.