Il And Fs Financial Services ... vs Arm Telecom Services Limited And 2 ...
2021 Latest Caselaw 5604 Bom

                  sat                                                                    36. sj 25-2019.doc


                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        ORDINARY ORIGINAL CIVIL JURISDICTION

                                       SUMMONS FOR JUDGMENT NO. 25 OF 2019
                                                      IN
                                     COMMERCIAL SUMMARY SUIT NO. 559 OF 2019

                         IL and FS Financial Services Ltd.                ...Plaintiff
                                and
                         Arm Telecom Services Ltd. & Ors.                 ...Defendants

                         Dr.Birendra Saraf, Senior Advocate with Rohan Sawant with Chandrajit Das
                         i/b. Manilal Kher Ambalal & Co. for Plaintiff.
                         Dr.Veerendra Tulzapurkar, Senior Advocate with Anaisha Zachariah, and
                         Ragini Jaitha i/b. Crawford Bayley & Co. for Defendants.

                                                             CORAM : S.C. GUPTE, J.

DATE : 24 MARCH 2021 P.C. :

S.O. to 9 April 2021.

( S.C. GUPTE, J. )

Digitally signed by Sanskruti Sanskruti A. Thakur A. Date:

Thakur 2021.03.30 17:16:14 +0530