Buzzworks Business Services Pvt. ... vs Jms Logistics Pvt. Ltd
2021 Latest Caselaw 5603 Bom

                  sat                                                               37. sjl 3023-2020.doc


                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        ORDINARY ORIGINAL CIVIL JURISDICTION

                                   SUMMONS FOR JUDGMENT (L) NO. 3023 OF 2020
                                                      WITH
                                     INTERIM APPLICATION (L) NO. 2623 OF 2020
                                                       IN
                                  COMMERCIAL SUMMARY SUIT (L) NO. 2622 OF 2020

                         Buzzworks Business Services Pvt.Ltd.             ...Plaintiff
                               and
                         JMS Logistics Pvt.Ltd.                           ...Defendant

                         Mr.Karl Tamboly with Mutahar Kher, Dharmesh Joshi i/b. T.D. Joshi &
                         Associates for Plaintiff.
                         Mr.Amit Jamsandekar with Suhail Shariff, Rinky Deb, Neha Mhatre,
                         Viswajeet Deb I/b. Sameer Sharif for Defendant.

                                                             CORAM : S.C. GUPTE, J.

DATE : 24 MARCH 2021 P.C. :

S.O. to 5 April 2021.

( S.C. GUPTE, J. )

Digitally signed by Sanskruti Sanskruti A. Thakur A. Date:

Thakur 2021.03.30 17:16:15 +0530