Sbi Global Factors Ltd vs Global Hi Tech Industries Ltd. And ...
2021 Latest Caselaw 5600 Bom

sat                                                                         35. sj 106-2018.doc


                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            ORDINARY ORIGINAL CIVIL JURISDICTION

                           SUMMONS FOR JUDGMENT NO. 106 OF 2018
                                           IN
                          COMMERCIAL SUMMARY SUIT NO. 57 OF 2010

      SBI Global Factors Ltd.                                         ...Plaintiff
             and
      Global Hi Tech Industries Ltd. & Ors.                           ...Defendants

      Mr.Dhaval A. Patil i/b. K. Ashar & Co. for Plaintiff.
      Mr.Shaikh Abdul Azim i/b. Satish S. Raut for Defendant No.1 - Official
      Liquidator.

                                               CORAM : S.C. GUPTE, J.

DATE : 24 MARCH 2021 P.C. :

By consent, S.O. to 7 April 2021.

( S.C. GUPTE, J. )