Rwe Supply And Trading (India) ... vs Regencyy Corporation And 2 Others ...
2021 Latest Caselaw 5135 Bom

                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      ORDINARY ORIGINAL CIVIL JURISDICTION


                     INTERIM APPLICATION (L) NO.7933 OF 2020
                                       IN
          COMMERCIAL EXECUTION APPLICATION NO.78 OF 2017
                                      WITH
                        CHAMBER SUMMONS NO.70 OF 2017
                                      WITH
                        CONTEMPT PETITION NO.139 OF 2019


RWE Supply & Trading (India)Pvt. Ltd.               .. Applicant/Plaintiff
         v/s.
Regency Corporation & Ors.                          .. Defendants



Mr. Sharan Jagtiani, Sr. Advocate, a/w Sumeet Nankani, Shailesh Poria,
Ms. Mihika Jalan i/b. Economic Laws Practice for the plaintiff.

Mr. Shailesh Kumar for the defendants.


                                         CORAM : A. K. MENON, J.

DATED : 22ND MARCH, 2021.

P.C. :

1. The learned counsel for the applicant seeks further ad-interim

relief in terms of prayer clause (x) and (xiv). In my view

considering that prayer clause (xiv) it concerns an entity which is

not the judgment debtor though believed to be under the control

of the partners of the judgment debtor, I am not inclined to grant

10.ial-7933-20.doc wadhwa ad-interim relief sought. Meanwhile, it is noticed that Schedule 2

to the application contains a list of persons and entities who are

being proposed to be treated as garnishees by the applicants since

these are debtors of the judgment debtors.

2. In view thereof, respondents shall furnish all addresses and all

contact details including particulars of bank account/(s) from

which monies have been received in the past as also Permanent

Account Number of these persons.

3. Let such affidavit to be filed on or before 30th March, 2021.

4. In the meantime, rejoinder to be filed within two weeks from

today.

5. S.O. to 21st April, 2021.

(A. K. MENON, J.)

Digitally signed by Sandhya Sandhya Wadhwa Wadhwa Date:

2021.03.23 18:34:07 +0530

10.ial-7933-20.doc wadhwa