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Suresh Walchandra Rajput And Ors vs The State Of Maharashtra And Anr
2021 Latest Caselaw 5067 Bom

Citation : 2021 Latest Caselaw 5067 Bom
Judgement Date : 19 March, 2021

Bombay High Court
Suresh Walchandra Rajput And Ors vs The State Of Maharashtra And Anr on 19 March, 2021
Bench: S.S. Shinde, Manish Pitale
           Digitally
           signed by
           Vishwanath                              1/2                    906-CRWP-703-2021.doc
Vishwanath S. Sherla
S. Sherla  Date:
           2021.03.20
           11:47:36
           +0530             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   CRIMINAL APPELLATE JURISDICTION

                               CRIMINAL WRIT PETITION NO. 703 OF 2021

          Mr. Suresh Rajput & Ors.                            ...Petitioners

                   Versus

          The State of Maharashtra & Anr.                    ...Respondents
                                                ...
          Mr. Rushikesh Kale i/b. Viresh V. Purwant for Petitioners.
          Mr. J P Yagnik, APP for State.

                                                 ...
                                          CORAM : S. S. SHINDE &
                                                     MANISH PITALE, JJ.
                                          DATE :     19th MARCH, 2021.

          P.C.:

1. A praceipe has been moved for speaking to the minutes of

judgment and order dated 23.02.2021.

2. It is submitted by the learned counsel appearing for the

Petitioners that in paragraph Nos. 5 and 8 of the said order, it is mentioned

as C.R. No. 1309 of 2020 instead of C.R. No. 1310 of 2020. In that view of

the matter, in the judgment and order dated 23.02.2021, in paragraph Nos.

5 and 8 'C.R. No. 1309 of 2020' be substituted with 'C.R. No. 1310 of 2020'.

3. Judgment and order dated 23.02.2021 stands corrected

accordingly. After carrying out necessary corrections, fresh order be

uploaded. Registry to furnish certified copy of corrected order, if applied for.

          Bhagyawant Punde
                                            2/2                    906-CRWP-703-2021.doc




4. Motion for speaking to the minutes stands disposed of.

      ( MANISH PITALE, J.)                                  (S. S. SHINDE, J.)




Bhagyawant Punde
 

 
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