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Anita Shantaram Zore vs The State Of Maharashtra And Ors
2021 Latest Caselaw 5066 Bom

Citation : 2021 Latest Caselaw 5066 Bom
Judgement Date : 19 March, 2021

Bombay High Court
Anita Shantaram Zore vs The State Of Maharashtra And Ors on 19 March, 2021
Bench: S.S. Shinde, Manish Pitale
                                                                         (916) WP 1267-21.odt
                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          CRIMINAL APPELLATE JURISDICTION
                     Amk
                                            WRIT PETITION NO. 1267 OF 2021

                           Anita Shantaram Zore                              .. Petitioner
                                  Vs.
                           State of Maharashtra & Anr.                       .. Respondents

                           Mr. Karansingh B. Rajput for the Petitioner.
                           Mr. J. P. Yagnik, APP for the Respondent-State.

                                        CORAM : S. S. SHINDE & MANISH PITALE, JJ.

DATE : 19th MARCH, 2021.

P. C. :

1. Heard.

2. Reserved for Judgment.

3. List on 22.03.2021.

Digitally signed by Arjun Arjun M.

                                 [MANISH PITALE, J.]                         [S. S. SHINDE J.]
        Kadam
M.      Date:

Kadam 2021.03.20 12:42:39 +0530

 
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