M/S Dreams Construction Pvt Ltd vs Shri. Ravindra Manohar Kulkarni ...
2021 Latest Caselaw 5065 Bom

                                                       1-r-2201-2021.doc


Uday Jagtap

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          CIVIL APPELLATE JURISDICTION
                          FIRST APPEAL NO.2201 OF 2011


M/s. Dreams Construction Private Limited              ]
Through Shri Ramesh Ghisulal Mehta                    ]        Appellant
         Versus
1. Shri Ravindra Manohar Kulkarni                     ]
    and others.                                       ]        Respondents
                                  .....
Dr. Uday P. Warunjikar a/w Ms. Vaishnavi M. Gujarathi a/w Ms.
Sonali Chavan a/w Mr. K. Gadade a/w Mr. Sumit Kate a/w Mr.
Siddhesh Pilankar, for Appellant.

Mr. Atul Damle, Senior Advocate a/w Ms. Niranjan P. Shimpi, for
Respondents No.2 and 3.
                             .....

                                CORAM    : PRITHVIRAJ K. CHAVAN, J.

DATE : 19th MARCH, 2021.

P.C.

Heard learned Counsel for the parties.

Reserved for judgment.

[PRITHVIRAJ K. CHAVAN, J.]

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