Jayshree Vishwanath Bhale And ... vs I.A. Kundan And Others
2021 Latest Caselaw 5062 Bom

                                         1
                                                                       cp247.21.odt

              IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                         BENCH AT AURANGABAD

                      CONTEMPT PETITION NO.247 OF 2021
                                      IN
                        WRIT PETITION NO.13713 OF 2018


 Jayshree Vishwanath Bhale & ors.            ...PETITIONERS

          VERSUS

 Smt. I.A. Kundan & ors.                     ...RESPONDENTS

 Mr S.C. Swami, Advocate for the petitioners


                                      CORAM : UJJAL BHUYAN
                                                    AND
                                              M.G. SEWLIKAR, JJ.

                                      DATE    : 19-03-2021

 PER COURT :

Though this is a contempt petition, we have requested Mr

Sonpawale, learned A.G.P. to obtain instructions about the present status

of the petitioners following the judgment and order of this Court, dated 09-

02-2021, passed in Writ Petition No.13713 of 2018.

 2.       Stand over to 16-04-2021,




 (M.G. SEWLIKAR)                                  (UJJAL BHUYAN)
       JUDGE                                           JUDGE

 amj