Subhash Manohar Bathe vs Sunanda Ramesh Chavan And Ors
2021 Latest Caselaw 5061 Bom

                      P.H. Jayani                                       22 WPST6803.2021.doc

                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            CIVIL APPELLATE JURISDICTION

                                        WRIT PETITION (ST.) NO. 6803 OF 2021

                      Subhash Manohar Bathe                               ....Petitioner
                                v/s.
                      Sunanda Ramesh Chavan and ors.                      .... Respondents

                      Mr. Amey Deshpande for the Petitioner.


                                              CORAM: SMT. ANUJA PRABHUDESSAI, J.

DATED : 19th MARCH, 2021.

P. C. :-

. Issue notice to the Respondents, returnable on 05/04/2021.

Private service is permitted by all permissible modes. It is stated that

the matter is fixed for judgment before the Trial Court in the next two

weeks. Hence, the proceedings before the Trial Court are stayed till the

next date of hearing.

2. Stand over to 05/04/2021.

Preeti Digitally signed by Preeti H.

(SMT. ANUJA PRABHUDESSAI, J.) Jayani H. Date:

Jayani 2021.03.23 14:25:38 +0530