Nibir Jyoti Das vs State Of Maharashtra Through ...
2021 Latest Caselaw 5058 Bom

                                        904.WPSTNo.934762020

   IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                CIVIL APPELLATE JURISDICTION

             WRIT PETITION (ST) NO. 93476 OF 2020

Nibir Jyoti Das                         }    Petitioner
          versus
State of Maharashtra and Ors.           }    Respondents

                            WITH
             WRIT PETITION (ST) NO. 93473 OF 2020

Ms.Satyanidhi D. Dalal                  }    Petitioner
          Versus
State of Maharashtra and Ors.           }    Respondents

                            WITH
             WRIT PETITION (ST) NO. 92812 OF 2020

Vedantaa Institute of Academic          }
Excellence Pvt. Ltd. and Anr.           }    Petitioners
          versus
State of Maharashtra and Ors.           }   Respondents

                           WITH
              WRIT PETITION NO. 10158 OF 2016

Mahatma Gandhi Vidyamandir              }
and Anr.                                }    Petitioners
          versus
State of Maharashtra and Ors.           }   Respondents

                            WITH
              CIVIL APPLICATION NO.2692 OF 2016
                              IN
               WRIT PETITION NO. 10158 OF 2016

Nihar Girish Kulkarni & Anr.            }    Applicants
          versus


Gaikwad RD                                               1/4
                                        904.WPSTNo.934762020

Mahatma Gandhi Vidyamandir,
Through Joint Secretary & Anr.         }   Respondents

                            WITH
             CIVIL APPLICATION NO.24994 OF 2016
                             IN
              WRIT PETITION NO. 10158 OF 2016

Miss.Shivani Kishore Bele & Ors.       }    Applicants
         versus
Mahatma Gandhi Vidyamandir,
Through Joint Secretary & Anr.         }   Respondents

                            WITH
             CIVIL APPLICATION NO.24995 OF 2016
                             IN
              WRIT PETITION NO. 10158 OF 2016

Tarang Anuj Gupta & Anr.               }    Applicants
         versus
Mahatma Gandhi Vidyamandir,
Through Joint Secretary & Anr.         }   Respondents


                           WITH
              WRIT PETITION NO. 10506 OF 2016

Sinhgad Technical Education            }
Society and Ors.                   }   Petitioners
          versus
State of Maharashtra and Ors.      }  Respondents
                        WITH
          WRIT PETITION NO. 10507 OF 2016

Association of Managements of      }
Unaided Private Medical and        }
Dental Colleges                    }   Petitioners
          versus
State of Maharashtra and Ors.      }   Respondents



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                                                     904.WPSTNo.934762020

                      .....
Mr.V.M.Thorat a/w. Mr. Madhav V. Thorat for
petitioners in WPST/93476/ 2020, 93473/2020,
92812/2020 and WP/10507/2016.

Ms. P. V. Thorat for petitioners in WP/10158/2016.

Mr. Nitin Dhumal for petitioners in WP/10506/2016.

Mr. V. M. Thorat,            Advocate          for     petitioner    in
OSWP/2393/2017.

Mr. A. A. Kumbhakoni, Advocate General, Mr. P. P.
Kakade, Govt. Pleader a/w Mrs.R. A. Salunkhe, AGP for
respondent - State in     WPST/93476/2020 93473/
2020, 92812/2020 and WP/10158/2016 and 10506
/2016 and WP/10507/2016

Ms. Jyoti Chavan,           AGP        for   respondent-State        in
OSWP/2393/2017.
                                 .....




                  CORAM :- DIPANKAR DATTA, CJ &
                           G. S. KULKARNI, J.

DATE :- MARCH 19, 2021 PC :

1 Called out for speaking to the minutes of the

judgment and order dated 9th March 2021 as moved on

behalf of the State Government. In the appearances of the

Counsel as shown in the said order for the

respondent/State, the names of Mr.Akshay Shinde, B-Panel

Gaikwad RD 3/4

904.WPSTNo.934762020

Counsel and Ms.Reena Salunkhe, AGP for the

Respondent/State be shown along with the appearances of

Mr.A.A.Kumbhakoni, Advocate General, Mr.P.P.Kakade,

Government Pleader a/w. Smt.N.M.Mehra, AGP.

2 The said correction be incorporated only on the

relevant page of the original order.

3 Order be corrected accordingly and be made available

to the parties.

(G. S. KULKARNI, J.) (CHIEF JUSTICE) Digitally signed by Raju D. Gaikwad Raju D. Date:

Gaikwad   2021.03.19
          18:54:10
          +0530




                           Gaikwad RD                                                   4/4