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Suresh Raju Mukane vs The State Of Maharashtra And Anr
2021 Latest Caselaw 4995 Bom

Citation : 2021 Latest Caselaw 4995 Bom
Judgement Date : 18 March, 2021

Bombay High Court
Suresh Raju Mukane vs The State Of Maharashtra And Anr on 18 March, 2021
Bench: Prasanna B. Varale, Surendra Pandharinath Tavade
                                                              1.Apeal.ST.4794.2021.doc

                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CRIMINAL APPELLATE JURISDICTION
                    INTERIM APPLICATION NO.929 OF 2021
                                    IN
                  CRIMINAL APPEAL (STAMP) NO.4794 OF 2021
                               ALONG WITH
                    INTERIM APPLICATION NO.930 OF 2021
                                    IN
                  CRIMINAL APPEAL (STAMP) NO.4794 OF 2021
Shri. Suresh Raju Mukane                                          ....Applicant
     Versus
The State of Maharashtra & Anr.                                   ....Respondents

Mr. Amit Mane for the Applicant.
Mr. H.J. Dedhia, APP for the Respondent-State.
                             CORAM : PRASANNA B. VARALE &
                                     SURENDRA P. TAVADE, JJ.
                             DATE          : 18th MARCH, 2021.
P.C. :

1. Learned APP submitted before this Court that considering the judgment and order passed by the learned Additional Sessions Court, Vasai dated 15.05.2019 in POCSO Special Case No.82 of 2016, whereby the original accused/appellant herein is convicted for commission of ofence under Section S.5(m) and under Section 6 of the POCSO Act, sentence is awarded of 20 years rigorous imprisonment alongwith fne, as such, the appeal would lie before the learned Single Judge of this Court.

2. Ofce to verify and place the appeal before the appropriate bench.


(SURENDRA P. TAVADE, J.)                                 (PRASANNA B. VARALE, J.)


 Aarti Palkar                                                                       1/1
                             Aarti    Digitally signed
                                      by Aarti G.
                                      Palkar
                             G.       Date:
                                      2021.03.18
                             Palkar   17:08:27 +0530
 

 
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