Disha Bahuuddeshiya Sevabhavi ... vs Shyam Tagade Dept Of Social ...
2021 Latest Caselaw 4882 Bom

                                        1
                                                                      cp154.21.odt

              IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                         BENCH AT AURANGABAD


                       CONTEMPT PETITION NO.154 OF 2021
                                      IN
                        WRIT PETITION NO.10938 OF 2019

 Disha Bahuuddeshiya Sevabhavi Sanstha,
 Through its President                           ...PETITIONER

          VERSUS

 Shri Shyam Tagade,
 Secretary, Department of Social Justice
 and Special Assistance, Mantralaya,
 Mumbai                                          ...RESPONDENT

 Mr A.A. Nimbalkar, Advocate holding for Mr S.V. Deshmukh, Advocate for
 the petitioner

                                    CORAM : UJJAL BHUYAN
                                                  AND
                                            M.G. SEWLIKAR, JJ.

                                     DATE    : 17-03-2021

 PER COURT :

Heard Mr Nimbalkar, learned Counsel for the petitioner.

2. This petition has been filed by the petitioner alleging willful disobedience to and non compliance of the judgment and order dated 26- 11-2020 passed by this Court in Writ Petition No.10938 of 2019 and two other connected cases.

3. Issue notice to the respondent, returnable on 04-05-2021. Petitioner to take steps through the regular process.

cp154.21.odt

4. Pendency of this petition shall not be a bar for the respondent to comply with the judgment and order of this Court, dated 26-11-2020.

 (M.G. SEWLIKAR)                                 (UJJAL BHUYAN)
      JUDGE                                           JUDGE


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