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The Ex. Engineer, Medium Project ... vs Gangubai Devsing Patil (Dead) Thr ...
2021 Latest Caselaw 4881 Bom

Citation : 2021 Latest Caselaw 4881 Bom
Judgement Date : 17 March, 2021

Bombay High Court
The Ex. Engineer, Medium Project ... vs Gangubai Devsing Patil (Dead) Thr ... on 17 March, 2021
Bench: Anil S. Kilor
                                          1                           902-CA-3717-21.odt



         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     BENCH AT AURANGABAD

        CIVIL APPLICATION NO.3717 OF 2021 IN FAST/9505/2021

         THE EX. ENGINEER, MEDIUM PROJECT DIV. JALGAON
                              VERSUS
     GANGUBAI DEVSING PATIL (DEAD) THR LRS DHANSING AND ANR
                                  ...
               Advocate for Applicant : Mr. H. P. Jadhav
                               h/f. Ms. Chaitali R. Kutti Choudhary
              AGP for Respondent No.2 : Mr. B. V. Virdhe
                                  ...

                                   CORAM :         ANIL S. KILOR, J.
                                   DATE        :   17th MARCH, 2021
PER COURT :-

This is an application for condonation of delay.

2. After going through the contents of the application, it is

revealed that the application is not properly drafted. No

explanation is ofered as regards the applicant-Acquiring Body has

taken three years to apply for certifed copies after Judgment and

order passed on 07-02-2018. At some places, the dates are not

mentioned and the portion where the date should be mentioned

that has kept blank. It appears that in a highly casual manner, the

application has been drafted. I could have rejected the application

in absence of sufcient reasons, however, to give an opportunity to

fle detailed afdavit explaining the sufcient cause for condonation

of delay, time of two weeks' is granted.

3. Stand over to 30-03-2021.

( ANIL S. KILOR ) JUDGE

rrd

 
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