Nitin Subhash Pawar vs The State Of Maharashtra
2021 Latest Caselaw 4879 Bom

Citation : 2021 Latest Caselaw 4879 Bom
Judgement Date : 17 March, 2021

Bombay High Court

Nitin Subhash Pawar vs The State Of Maharashtra on 17 March, 2021

Bench: S.S. Shinde, Manish Pitale

        Digitally
        signed by
Arjun   Arjun M.                                               23-WP 508-20.doc
        Kadam
M.      Date:
Kadam   2021.03.19
        10:52:45       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
        +0530
                             CRIMINAL APPELLATE JURISDICTION

                                WRIT PETITION NO.508 OF 2020

        Nitin Subhash Pawar                                     ... Petitioner

                 Vs.

        The State of Maharashtra & Ors.                         ... Respondents
                                           -----
        Mr. Mohansinh U. Rajput, Advocate appointed for the Petitioner.
        Mr.J.P. Yagnik, APP for the State.
                                           -----

                                        CORAM : S.S. SHINDE &
                                                MANISH PITALE, JJ.

DATE : 17TH MARCH, 2021

P.C. :

1. Heard.

2. Reserved for judgment.

(MANISH PITALE, J.) (S.S. SHINDE, J.)

Download the LatestLaws.com Mobile App