Yash @ Gotya Pandurang Mane vs The State Of Maharshtra And Anr
2021 Latest Caselaw 4878 Bom

Citation : 2021 Latest Caselaw 4878 Bom
Judgement Date : 17 March, 2021

Bombay High Court

Yash @ Gotya Pandurang Mane vs The State Of Maharshtra And Anr on 17 March, 2021

Bench: S.S. Shinde, Manish Pitale

        Digitally
        signed by
Arjun   Arjun M.                                           24-APEAL 512-20.doc
        Kadam
M.      Date:
Kadam   2021.03.19
        10:52:45       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
        +0530
                             CRIMINAL APPELLATE JURISDICTION

                             CRIMINAL APPEAL NO.512 OF 2020

        Yash @ Gotya Pandurang Mane                           ... Appellant

                 Vs.

        State of Maharashtra & Anr.                           ... Respondents
                                          -----
        Mr. Umesh Mankapure i/by Mr. Vaibhav R. Gaikwad for the Appellant.
        Smt.A.S. Pai, APP for the State.
        Ms. Janhavi S. Karnik, Advocate appointed for the Respondent No.2.
                                          -----

                                        CORAM : S.S. SHINDE &
                                                MANISH PITALE, JJ.

DATE : 17TH MARCH, 2021

P.C. :

1. Heard.

2. Reserved for judgment.

(MANISH PITALE, J.) (S.S. SHINDE, J.)

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