Ashraf Matheen S/O Ahmed Abdul ... vs The State Of Maharashtra And Anr
2021 Latest Caselaw 4792 Bom

Citation : 2021 Latest Caselaw 4792 Bom
Judgement Date : 16 March, 2021

Bombay High Court

Ashraf Matheen S/O Ahmed Abdul ... vs The State Of Maharashtra And Anr on 16 March, 2021

Bench: S.S. Shinde, Manish Pitale

(47)-WP-4274-19.doc.

       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
            CRIMINAL APPELLATE JURISDICTION

                    WRIT PETITION NO.4274 OF 2019

Ashraf Matheen S/o Ahmed Abdul Hafeez                     ..Petitioner

       Versus

The State of Maharashtra & Anr.                           ..Respondents


Mr. Mithilesh Mishra i/by Mr. Yuvraj J. Bhange Patil, Advocate for
the Petitioner.
Dr. F. R. Shaikh, APP for the Respondent - State.
Mr. Aditya Mishra, Advocate for Respondent No.2.
Respondent No.2 present in the Court.


                                    CORAM : S. S. SHINDE &
                                             MANISH PITALE, JJ.

DATE : 16th MARCH, 2021

P.C.

1. Heard.

2. Reserved for judgment/order.




[MANISH PITALE, J]                           [S. S. SHINDE, J]




BGP.                                                                      1 of 1

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