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Abdul Ahad Khan And Ors vs The State Of Maharashtra And Anr
2021 Latest Caselaw 4791 Bom

Citation : 2021 Latest Caselaw 4791 Bom
Judgement Date : 16 March, 2021

Bombay High Court
Abdul Ahad Khan And Ors vs The State Of Maharashtra And Anr on 16 March, 2021
Bench: S.S. Shinde, Manish Pitale
                                                     (36) WP 1384-21.odt
                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CRIMINAL APPELLATE JURISDICTION
Amk
                               WRIT PETITION NO. 1384 OF 2021

      Abdul Ahad Khan & Ors.                      .. Petitioners
            Vs.
      The State of Maharashtra & Anr.             .. Respondents


      Mr. Rajendra Rathod a/w. Mr. Rahul Dangle for the Petitioners.
      Mr. Deepak Thakre, PP a/w. Mr. S. R. Shinde, APP for the Respondent-
      State.
      Mr. Ali Bubere for Respondent No.2.

                       CORAM : S. S. SHINDE & MANISH PITALE, JJ.

DATE : 16th MARCH, 2021.

P. C. :

1. Heard.

2. Reserved for Judgment.

[MANISH PITALE, J.] [S. S. SHINDE J.]

 
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