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K G Millennium Realtors Private ... vs Samarth Erectors And Developers ...
2021 Latest Caselaw 4718 Bom

Citation : 2021 Latest Caselaw 4718 Bom
Judgement Date : 15 March, 2021

Bombay High Court
K G Millennium Realtors Private ... vs Samarth Erectors And Developers ... on 15 March, 2021
Bench: S.C. Gupte
Chittewan                               1/1                             10. SJ 1-20.doc



                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      ORDINARY ORIGINAL CIVIL JURISDICTION

                      SUMMONS FOR JUDGMENT NO.01 OF 2020
                                       IN
                    COMMERCIAL SUMMARY SUIT NO.1168 OF 2019
             Digitally signed
                                  ALONG WITH
             by Rajesh V.
Rajesh V.
Chittewan
             Chittewan
                        NOTICE OF MOTION NO.2243 OF 2019
             Date: 2021.03.16
             16:43:10 +0530




K.G. Millennium Realtors Pvt. Ltd.
And Others                                     ...     Plaintiffs
   Versus
Samarth Erectors and Developers
And Others                                     ...     Defendants

                                .....
Mr. Arsh Misra i/b M.V. Kini & Co. for the Plaintiffs.
                                .....

                                        CORAM : S.C. GUPTE, J.

DATE : 15 MARCH 2021

P.C. :

. Stand over 17 March 2021.

(S.C. GUPTE, J.)

 
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