Kirti Zaveri And Anr vs The State Of Maharashtra And Anr
2021 Latest Caselaw 4713 Bom

            Digitally signed
Laxmikant   by Laxmikant G.
            Chandan
G.          Date:
Chandan     2021.03.15                                                    (15) cri.wp-4124.19.odt
            17:46:05 +0530




                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      CRIMINAL APPELLATE JURISDICTION

                                  CRIMINAL WRIT PETITION NO.4124 OF 2019

              Kirti Zaveri and anr.                             : Petitioners.
                     Versus
              The State of Maharashtra and anr.                 : Respondents.

Ms. Sonal Parab a/w Mr. Kiran Varma for the Petitioners. Dr. F R Shaikh, APP, for the Respondent/State.

                                          CORAM :     S. S. SHINDE,
                                                      MANISH PITALE, JJ
                                          DATE    :   15th MARCH 2021
              P.C.



              1                Heard. Judgment reserved.




              [MANISH PITALE, J]                                      [S. S. SHINDE , J]




              lgc                                                                          1 of 1