United India Insurance Co.Ltd. ... vs Smt. Anita Shankar Shinde And Ors
2021 Latest Caselaw 4707 Bom

                                                                                  9-1-ia-1168-2019 in fast-26717-2019


                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                 CIVIL APPELLATE JURISDICTION

                                               INTERIM APPLICATION NO.1168 OF 2019
                                                                IN
                                                FIRST APPEAL (ST) NO.26717 OF 2019

                            United India Insurance Co. Ltd.
                            Through Its Deputy Manager                     ..Applicant
                                  Vs.
                            Smt.Anita Shankar Shinde & Ors.                ..Respondents
                                                            ----
         Digitally signed   Mr.Amol Gatne for the Applicant.
Nilam    by Nilam
         Kamble                                             ----
Kamble   Date:
         2021.03.15                                        CORAM : C.V. BHADANG, J.

15:16:22 +0530

DATE : 15th MARCH 2021

P.C.:

. Not on board. Taken on board.

2. Heard learned counsel for the applicant.

3. Issue notice to the respondents, returnable on 26th April

2021.

4. Private notice is allowed, in addition to the regular

mode.

5. The learned counsel on instrcutions states that the

applicant shall depoist the entire amount of the award along with

interest before the Tribunal within six weeks from today. The

statement so made is accepted.

N.S. Kamble page 1 of 2 9-1-ia-1168-2019 in fast-26717-2019

6. There shall be ad-interim stay of the impunged

judgment and award subject to the applicant depositing the entire

amount of the award along with interest before the Tribunal within

six weeks from today, failing which the ad-interim relief shall stand

vacated, without reference to Court.

C.V. BHADANG, J.

     N.S. Kamble                                                   page 2 of 2