Citation : 2021 Latest Caselaw 4657 Bom
Judgement Date : 12 March, 2021
1/1 4 Appeal 988-2007.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPEAL NO. 988 OF 2007
The State of Maharashtra ....Appellant
V/s.
Ramesh Shivaji Harale and Ors. ....Respondents
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Ms. P.N. Dabholkar, APP for State.
None for Respondents.
----
CORAM : K.R.SHRIRAM, J.
DATED : 12th MARCH, 2021.
P.C. :
1. The impugned judgment is in Marathi language. Office to
provide English translation.
2. Stand over to 26th March, 2021.
(K.R. SHRIRAM, J.)
Purti Parab
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