Aareshi Mohammed Khaja Pasha @ ... vs The State Of Maharashtra
2021 Latest Caselaw 4652 Bom

Citation : 2021 Latest Caselaw 4652 Bom
Judgement Date : 12 March, 2021

Bombay High Court

Aareshi Mohammed Khaja Pasha @ ... vs The State Of Maharashtra on 12 March, 2021

Bench: S.S. Shinde, Manish Pitale

                                1/1              943 APL-122.21.odt


     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             CRIMINAL APPELLATE JURISDICTION
           CRIMINAL APPLICATION NO.122 OF 2021


Aareshi Mohammed Khaja Pasha
@ Aarisa Yunus Radde & Ors.               ..                 Applicants

               Vs.

The State of Maharashtra                  ..                Respondents

                           ...
Mr. Mohd. Saeed Asgar Moghul with Ms. Deepa Premachandran
for the applicants.

Ms. S.D. Shinde, A.P.P. for the State.
                                 ...

                                  CORAM: S.S. SHINDE &
                                         MANISH PITALE, JJ.

DATED : 12TH MARCH, 2021. P.C:-

1. Heard learned counsel appearing for the applicants and learned A.P.P. for the State.

2. Reserved for judgment.

(MANISH PITALE, J.) (S.S. SHINDE, J.)

AJN

Download the LatestLaws.com Mobile App