Idbi Trusteeship Services Ltd vs Reliance Broadcast Network Ltd. ...
2021 Latest Caselaw 4567 Bom

           Digitally signed                                   1/1                               23.SJ-1-2021.doc
           by Gauri A.
           Gaekwad
Gauri A.   Date:
Gaekwad    2021.03.11
           17:13:36
           +0530
                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         ORDINARY ORIGINAL CIVIL JURISDICTION
                                              IN ITS COMMERCIAL DIVISION
                                        SUMMONS FOR JUDGMENT NO.1 OF 2021
                                                       IN
                                     COMMERCIAL SUMMARY SUIT (L) NO.4975 OF 2020
                   IDBI Trusteeship Services Limited                  ....Applicant/Plaintiff
                              V/s.
                   Reliance Broadcast Network Ltd. & Anr.     ....Defendants
                                                       ----
                   Mr. Mayur Bhojwani a/w. Mr. Reehan Ajmerwalla i/b. Manilal Kher Ambalal
                   and Co. for plaintiff/applicant.
                   MS. Minal Pawar i/b. India Law Alliance for defendant no.1.
                   Mr. Dhishan Kukreja a/w. Mr. D. J. Kakalia, Ms. Bhavna Sing and Mr. Paresh
                   Patkar i/b. M/s. Mulla and Mulla and Craigie Blunt and Caroe for defendant
                   no.2.
                                                       ----
                                                        CORAM : K.R.SHRIRAM, J.

DATED : 11th MARCH 2021

P.C. :

At the request of counsel for plaintiff, stand over to 18 th March

2021.

(K.R. SHRIRAM, J.)

Gauri Gaekwad