Sikkim Ferro Alloys Ltd vs Rim Jhim Ispat Ltd
2021 Latest Caselaw 4563 Bom

           Digitally signed                                 1/1                        13.SJ-117-2018.doc
           by Gauri A.
           Gaekwad
Gauri A.   Date:
Gaekwad    2021.03.11
           17:13:38
           +0530
                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         ORDINARY ORIGINAL CIVIL JURISDICTION
                                              IN ITS COMMERCIAL DIVISION
                                      SUMMONS FOR JUDGMENT NO.117 OF 2018
                                                      IN
                                     COMMERCIAL SUMMARY SUIT NO.1145 OF 2018
                   Sikkim Ferro Alloys Limited               ....Applicant/Plaintiff
                              V/s.
                   Rim Jhim Ispat Limited             ....Defendant
                                                    ----
                   Mr. Sean Wassoodew a/w. Ms. Vijaya Ingule and Mr. Rupesh Mandhare for
                   plaintiff/applicant.
                   Mr. Mayur Agarwal a/w. Mr. Rahul P. Jain i/b. Alpha Chambers for
                   defendants.
                                                    ----
                                                     CORAM : K.R.SHRIRAM, J.

DATED : 11th MARCH 2021

P.C. :

1 Mr. Wassoodew in fairness states and ofcourse without

prejudice to plaintiff's rights and contentions in the suit that leave to defend

be granted.

2 Accordingly, leave to defend granted. Summons for judgment

stands disposed.

3 Written statement to be filed and copy served by 30th April

2021.

4 Suit be listed for case management hearing on 6th May 2021.

(K.R. SHRIRAM, J.)

Gauri Gaekwad