Buzzworks Business Services Pvt. ... vs Jms Logistics Pvt. Ltd
2021 Latest Caselaw 4560 Bom

           Digitally signed                                 1/1                           22.SJL-3023-2020.doc
           by Gauri A.
           Gaekwad
Gauri A.   Date:
Gaekwad    2021.03.11
           17:13:38
           +0530
                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         ORDINARY ORIGINAL CIVIL JURISDICTION
                                              IN ITS COMMERCIAL DIVISION
                                     SUMMONS FOR JUDGMENT (L) NO.3023 OF 2020
                   Buzzworks Business Services Pvt. Ltd.              ....Applicant/Plaintiff
                              V/s.
                   JMS Logistics Private Limited                      ....Defendant
                                                      WITH
                                   INTERIM APPLICATION (L) NO.2623 OF 2020
                                                        IN
                              COMMERCIAL SUMMARY SUIT (L) NO.2622 OF 2020
                                                       ----
                   Mr. Mutahhar Khan a/w. Mr. Dharmesh S. Joshi i/b. T. D. Joshi and
                   Associates for plaintiff.
                   Ms. Neha Mhatre a/w. Mr. Suhail Shariff, Ms. Rinky Deb and Mr. Viswajeet
                   Deb i/b. Mr. Sameer Sharif for defendant.
                                                       ----
                                                        CORAM : K.R.SHRIRAM, J.

DATED : 11th MARCH 2021

P.C. :

No records and proceedings.

Stand over to 18th March 2021.

(K.R. SHRIRAM, J.)

Gauri Gaekwad