Samran @ Alifiya Shaikh vs The State Of Maharashtra And Anr
2021 Latest Caselaw 4549 Bom

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           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    CRIMINAL APPELLATE JURISDICTION
                CRIMINAL WRIT PETITION NO.428 OF 2021


Ms.Samran @ Alifiya Shaikh                 ..   Petitioner
      Versus
The State of Maharashtra & Anr.            ..   Respondents

                                WITH
                CRIMINAL WRIT PETITION NO.436 OF 2021

Nasir Jamal Shaikh                         ..   Petitioner
      Versus
The State of Maharashtra & Anr.            ..   Respondents

                                WITH
                CRIMINAL WRIT PETITION NO.438 OF 2021

Ms.Samran @ Alifiya Shaikh                 ..   Petitioner
      Versus
The State of Maharashtra & Anr.            ..   Respondents

                                WITH
                CRIMINAL WRIT PETITION NO.443 OF 2021
                          (NOT ON BOARD)

Jigesh Dilip Shah & Anr.                   ..   Petitioners
      Versus
The State of Maharashtra & Anr.            ..   Respondents
                                       ...

Mr.Sudeep Pasbola i/b Mr.Karl P. Rustomkhan for the Petitioners in
all the Writ Petitions.
Mr.Mubin Solkar with Mr.Zarak Khan, Mr.Saif Khan i/b Mr.Aamir
Sopariwala for Respondent No.2.
Mr.J.P.Yagnik, APP for the Respondent/State.
Respondent No.2 in all the Writ petitions are present.




M.M.Salgaonkar




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                          CORAM: S.S.SHINDE &
                                 MANISH PITALE, JJ.

DATED : 11th MARCH, 2021

P.C:-

1. Heard.

2. Reserved for Judgment.

3. To be listed under caption "for pronouncement of judgment" on 17th March, 2021.

(MANISH PITALE, J.) (S.S.SHINDE, J.)

M.M.Salgaonkar