Akhtarbhai Abdullabhai Since ... vs Mohammed Hussain Abdullabhai ...
2021 Latest Caselaw 4475 Bom

                                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                   ORDINARY ORIGINAL CIVIL JURISDICTION

                                             INTERIM APPLICATION (LODGING) NO.9411 OF 2020
                                                                        IN
                                           EXECUTION APPLICATION (LODGING) NO.2329 OF 2018

                               Akhtarbhai Abdullabhai (Since Deceased),
                               Thru' LRs. : Memuna A. Abdullabhai & Ors.         .. Applicants-Decree Holders
                                   In the matter between
                               Mohammed Hussain Abdullabhai
                               (Since Deceased)                                  .. Original Claimants /
                               Thru' LRs. : Zulfikar M. Kagalwala & Ors.             Judgment Debtors
                                             Vs.
                               Taherbhai Abdullabhai and Ors.                    .. Original Respondents /
                                                                                     Judgment Debtors


                               Ms. Shruti Bhavsar, i/by Mr. Sean Wassoodew, for the Applicants-Decree
                               Holders.
                               Mr. Yatin Shah for Respondent No.1.
                               Mr. Prashant Pandey, with Mr. Aiqan Memon, for Respondent Nos.1(b) to
                               1(d).


                                                                                 CORAM : A. K. MENON, J.

DATED : 10TH MARCH 2021.

P.C. :

List the IA on 1st April 2021 for hearing.

(A. K. MENON, J.)

Sneha Digitally signed by Sneha A. Dixit 919-IAL-9411-2020.doc A. Dixit Dixit Date: 2021.03.11 15:06:43 +0530