Shri. Ambadas Balaji Sontakke ... vs Sheikh Mujafar Sheikh Chand
2021 Latest Caselaw 4470 Bom

Citation : 2021 Latest Caselaw 4470 Bom
Judgement Date : 10 March, 2021

Bombay High Court

Shri. Ambadas Balaji Sontakke ... vs Sheikh Mujafar Sheikh Chand on 10 March, 2021

Bench: V.M. Deshpande

                                             1                             wp1290.21.odt

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         NAGPUR BENCH, NAGPUR
                       WRIT PETITION NO.1290/2021
         Shri Ambadas Balaji Sontakke .vs. Sheikh Mujafar Sheikh Chand
  _______________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions           Court's or Judge's orders.
and Registrar's Orders.
                    Mr. R. T. Anthony, Advocate for petitioner.

                    CORAM : V.M. DESHPANDE, J.

DATED : MARCH 10, 2021

Learned counsel for the petitioner to place on record copy of the judgment and decree passed by the trial Court.

JUDGE

kahale

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