Karuna Sandipan Patil (Mane) And ... vs National Insurance Co. Ltd. Thr ...
2021 Latest Caselaw 4226 Bom

                                         1             34-ca-1394-2021.doc



             IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                        BENCH AT AURANGABAD

                       CIVIL APPLICATION NO.1394 OF 2021
                                       IN
                         FIRST APPEAL NO.1101 OF 2014

 Karuna w/o Sandipan Patil (Mane) and others ... Applicants
       Versus
 National Insurance Company and others         ... Respondents
                                  ....
 Mr. S. V. Mundhe, Advocate for the applicants
                                  ....

                                     CORAM : R. G. AVACHAT, J.

DATED : 08th MARCH, 2021

PER COURT :-

. The appeal preferred by the respondent-company has

already been dismissed vide judgment and order dated 19.11.2015.

The amount under the award deposited in this Court, be therefore,

paid to the applicants in terms of the award dated 15.12.2011.

2. The civil application is disposed of.

[ R. G. AVACHAT, J. ]

SMS

1 of 1