Pravin Ganpat Kakad vs The Commissioner Of Police And Ors
2021 Latest Caselaw 4140 Bom

Citation : 2021 Latest Caselaw 4140 Bom
Judgement Date : 5 March, 2021

Bombay High Court

Pravin Ganpat Kakad vs The Commissioner Of Police And Ors on 5 March, 2021

Bench: S.S. Shinde, Manish Pitale

                                1/1                916 WP-336.21.odt


     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             CRIMINAL APPELLATE JURISDICTION
         CRIMINAL WRIT PETITION NO.336 OF 2021

Pravin Ganpat Kakad                         ..                 Petitioner
           Vs.
The Commissioner of Police,
Nashik City & Ors.                          ..                Respondents

                                ...
Ms. Jayshree Tripathi for the petitioner.

Mr. J.P. Yagnik, A.P.P. for the State.
                                  ...

                                  CORAM: S.S. SHINDE &
                                         MANISH PITALE, JJ.

DATED : 05TH MARCH, 2021. P.C:-

1. Heard learned counsel appearing for the petitioner and learned A.P.P. appearing for the State.

2. Reserved for judgment.

(MANISH PITALE, J.) (S.S. SHINDE, J.)

AJN

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