Citation : 2021 Latest Caselaw 3919 Bom
Judgement Date : 2 March, 2021
(33)-WPST-29668-19.doc.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION (STAMP) NO.29668 OF 2019
Guru Commodities Services Pvt. Ltd. ..Petitioner
Versus
Asst. Commissioner of Sales Tax & Ors. ..Respondents
Mr. Surel Shah a/w Mr. Chaitanya Nikte, Advocates for the Petitioner.
Smt. S. D. Vyas, "B" Panel Counsel for the Respondent - State.
CORAM : UJJAL BHUYAN &
MILIND N. JADHAV, JJ.
DATE : 2nd MARCH, 2021
P.C.
It is submitted that learned counsel for the petitioner has circulated the judgments.
2. Smt. S. D. Vyas, learned AGP prays for some time to go through the same.
3. Prayer made is allowed.
4. Stand over to 18.03.2021.
5. Interim order to continue.
Balaji G.
Panchal MILIND N. JADHAV, J UJJAL BHUYAN, J Digitally signed by Balaji G. Panchal Date: 2021.03.02 18:00:56 +0530 BGP. 1 of 1
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