Latika Narendra Patil And Another vs The State Of Maharashtra And ...
2021 Latest Caselaw 3915 Bom

                                       1           938-wp-6859-2020.doc



             IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                        BENCH AT AURANGABAD

                         WRIT PETITION NO. 6859 OF 2020

 Latika Narendra Patil and another                ... Petitioners
        Versus
 The State of Maharashtra and others              ... Respondents
                                   ....
 Mr. V. D. Hon, Senior Advocate i/b Mr. A. V. Hon, Advocate for the
 petitioners
 Mr. Y. G. Gujrathi, AGP for respondent Nos. 1 to 4
 Mr. P. N. Nagargoje, Advocate h/f Mr. D. B. Thoke, Advocate for
 respondent Nos. 5 and 6
 Mr. A. G. Talhar, Advocate for respondent No.7
                                   ....

                                    CORAM : R. G. AVACHAT, J.

DATED : 02nd MARCH, 2021

PER COURT :-

. Reserved for judgment.

2. Interim relief to continue till pronouncement of

judgment.

[ R. G. AVACHAT, J. ]

SMS

1 of 1