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Seema Panditrao Chincholkar vs Superintendent Of Police, Office ...
2021 Latest Caselaw 3909 Bom

Citation : 2021 Latest Caselaw 3909 Bom
Judgement Date : 2 March, 2021

Bombay High Court
Seema Panditrao Chincholkar vs Superintendent Of Police, Office ... on 2 March, 2021
Bench: R. G. Avachat
                                    1                CRA-79-19

          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     BENCH AT AURANGABAD

              CIVIL REVISION APPLICATION NO. 79 OF 2019

Smt. Seema W/o Panditrao Chincholkar                   ...Applicant

                       Versus

Superintendent of Police and Ors.                      ...Respondents
                           .......
Mr.   A.D.Ostwal, Advocate holding for
Mr.   K.D.Jadhav, Advocate for Applicant
Mr.   Y.G.Gujarathi, A.G.P. for Respondent No. 1
Mr.   S.N.Janakwade, Advocate for Respondents No. 2 to 5
                           .......


                        CORAM   :       R. G. AVACHAT, J.

DATE : 02-03-2021.

PER COURT :

01. Reserved for judgment.

02. Interim relief to continue till pronouncement of

judgment.

[R.G.AVACHAT] JUDGE Dahibhate/-

 
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