Naresh Dhanumal Jivanani vs Washim Taluka Sahakari Shetki ...
2021 Latest Caselaw 3898 Bom

                                        1                                  020321wp1168.21.odt


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           : NAGPUR BENCH : NAGPUR.

                             WRIT PETITION NO. 1168 OF 2021
                         NARESH DHANUMAL JIVANANI
                                   VERSUS
          WASHIM TALUKA SAH. SHETKI HAREDI VIKRI SANSTHA AND OTHERS
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Office Notes, Office Memoranda of                           Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
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                        Mr. M. G. Sarda, Advocate for the petitioner

                                 CORAM : V. M. DESHPANDE, J.

DATE : MARCH 02, 2021.

1. Heard Mr. M. G. Sarda, learned counsel for the petitioner, who is the decree holder.

2. The learned counsel submits that the Judgment Debtor in Regular Civil Suit No. 96 of 2014 was under an obligation to make construction and to put the petitioner in possession of a particular shop block. However, in stead of doing so, the Judgment Debtor has created interested in favour of respondent no.3. Therefore, the petitioner moved an application in Regular Darkhast No. 02 of 2015 for joining respondent no.3 as a party. The said application is rejected.

3. Hence, issue notice to the respondents, returnable in four weeks.

                                                                      JUDGE
       Diwale


                                                                                       Digitally signed
                                                                                       by Parag
                                                                       Parag           Diwale
                                                                                       Date:
                                                                       Diwale          2021.03.03
                                                                                       17:38:17
                                                                                       +0530