Anita Rajinder Rishi vs Deepak Pandurang Pawar And Mukesh ...
2021 Latest Caselaw 3817 Bom

                                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            ORDINARY ORIGINAL CIVIL JURISDICTION
                                              CHAMBER SUMMONS NO. 35 OF 2020
                                                                 IN
                                   COMMERCIAL EXECUTION APPLICATION NO. 252 OF 2019


                        Mukesh Nenshi Gala                         ...     Applicant-Intervenor
                        In the matter between

                        Anita Rajinder Rishi                       ...     Plaintiff-Judg. Creditor
                                   vs.
                        Deepak Pandurang Pawar                     ...     Defendant-Judg. Debtor

                                   And
                        The Learned Sheriff                        ...     Respondent


                        Mr. Vishal Jathar i/b. MDP & Partners for the Applicants.
                        Ms. Bency Ramakrishnan i/b. Mr. Akash Menon for the Plaintiff.
                        Mr. Girish Thakur for the Judgment Debtor.


                                                                   CORAM : A. K. MENON, J.

DATED : 1st MARCH, 2021

P.C. :

1. The above matter listed at Sr. No. 35 on 23 rd February, 2021 it

appears that the cause title of the matter was incorrectly entered as that

of Sr. No. 34.

2. Accordingly cause title in the order to be corrected and uploaded.

Digitally (A. K. MENON, J.) signed by Rajeshwari

Rajeshwari R. Pillai R. Pillai Date:

2021.03.02 10:42:51 +0530 13-CHSCD-35-2020-COMEX-252-2019.doc rrpillai