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Shrikrishana Bapurao Thakare vs The Crucelian Society, Amravati ...
2021 Latest Caselaw 3808 Bom

Citation : 2021 Latest Caselaw 3808 Bom
Judgement Date : 1 March, 2021

Bombay High Court
Shrikrishana Bapurao Thakare vs The Crucelian Society, Amravati ... on 1 March, 2021
Bench: V.M. Deshpande
                                              1                            28 wp1457.20.odt

           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      NAGPUR BENCH, NAGPUR.
                   WRIT PETITION NO. 1457 OF 2020
 Shrikrishna Bapurao Thakare Vs. The Crucelian Society, Amravati through
                        its Secretary and others
_______________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions               Court's or Judge's orders.
and Registrar's Orders.
                  Shri Shrikrishna Thakare, in person.
                  Smt. Mrunal Barabde, A.G.P. for respondent nos.4 to 6.


                                 CORAM : V.M. DESHPANDE, J.

DATE : 1st MARCH, 2021.

Heard Shri Shrikrishna Bapurao Thakare in person.

(2) By this writ petition the petitioner is challenging the judgment and order dated 03.08.2019 passed by the learned Presiding Officer, School Tribunal, Amravati whereby the School Tribunal dismissed the appeal filed on behalf of the petitioner, who challenged the order of promotion given to Sister Ida Thomas Sapri and Sister Nimrala Udaynarayan Mahish.

(3) Issue notice before admission to the respondents, returnable after eight weeks.

(4) Smt. Mrunal Barabde, learned Assistant Government Pleader waives notice for respondent nos.4 to

JUDGE Wagh

 
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