Zoetis India Ltd vs Steesha Samir Bhojwani
2021 Latest Caselaw 8567 Bom

Citation : 2021 Latest Caselaw 8567 Bom
Judgement Date : 28 June, 2021

Bombay High Court

Zoetis India Ltd vs Steesha Samir Bhojwani on 28 June, 2021

Bench: D. S. Naidu

                                                   5. COMSS 44 OF 2021.odt


          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              ORDINARY ORIGINAL CIVIL JURISDICTION

            COMMERCIAL SUMMARY SUIT NO. 44 OF 2021


 Zoetis India Ltd.                                    ...Plaintiff
          Versus
 Steesha Samir Bhojwani                               ...Defendants
                                   ----------
 Mr. Kiran S. Mohite - Advocate for the Plaintiff .
 Mr. D. V. Deokar i/by Parimal K. Shroff & Co. - Advocate for the
 Defendants.
                               ----------
                           CORAM : DAMA SESHADRI NAIDU, J.

DATE : 28th JUNE, 2021.

P.C. :

1. The plaintiff's counsel still seeks more time to take out summons for Judgment.

2. Post the matter on 12.07.2021.

[DAMA SESHADRI NAIDU, J.]

Seema 1/1

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