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M/S. Karia Builders Thr. Partner vs Ms. Shobha Bhagde And Anr
2021 Latest Caselaw 8565 Bom

Citation : 2021 Latest Caselaw 8565 Bom
Judgement Date : 28 June, 2021

Bombay High Court
M/S. Karia Builders Thr. Partner vs Ms. Shobha Bhagde And Anr on 28 June, 2021
Bench: Nitin W. Sambre
                                                                   32.11069.21 wpst.doc

ISM
                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                CIVIL APPELLATE JURISDICTION

                           WRIT PETITION (ST) NO. 11069 OF 2021

      M/s. Karia Builders Thr. Partner                            ....Petitioner

              V/s.

      Ms. Shobha Bhagde and another                               .....Respondents


      None for the Petitioner
      Mr. Vishal Kanade a/w Monil Punjabi i/b Sanjay Gawde for
      Respondents
      Mr. Kunal Khond for Intervener


                               CORAM :   NITIN W. SAMBRE, J.
                               DATE:     JUNE 28, 2021.

      P.C.:

1] None for the Petitioner. Adjourned to 26/07/2021. In the

meantime, counsel for Respondent Mr. Kanade is at liberty to

circulate Judgments.

[NITIN W. SAMBRE, J.]

 
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