Lxman Bajirao Kadam vs Mansing B Shride
2021 Latest Caselaw 8501 Bom

P.H. Jayani                                  07 SA190.2021 with 20 SAST12042.21.doc



              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      CIVIL APPELLATE JURISDICTION

                        SECOND APPEAL NO. 190 OF 2021
                                    WITH
                     INTERIM APPLICATION NO. 1338 OF 2021
                                      IN
                        SECOND APPEAL NO. 190 OF 2021

Satwashila Laxman Kadam                                  ... Appellant
           v/s.
Mansingh Baburao Shinde and ors.                         .... Respondents

                                  WITH
                  SECOND APPEAL (ST.) NO. 12042 OF 2021
                                  WITH
                INTERIM APPLICATION (ST.) NO. 12044 OF 2021
                                   IN
                  SECOND APPEAL (ST.) NO. 12042 OF 2021

Laxman Bajirao Kadam                                     ... Appellant
          v/s.
Mansingh Baburao Shinde and anr.                         .... Respondents


Mr. Prabhanjan Gujar for the Appellant.
Mr. Rahul S. Kate for the Respondent No.1.


                                   CORAM: SMT. ANUJA PRABHUDESSAI, J.

DATED : 25th JUNE, 2021.

P. C. :-

. Mr. R.S. Kate, learned counsel waives service on behalf of

Respondent No.1. Issue notice to Respondent No.2, returnable on

23/07/2021. Private service is permitted. Interim relief granted by the

P.H. Jayani 07 SA190.2021 with 20 SAST12042.21.doc

Principal District Judge, Satara by order dated 02/03/2021, is

extended till the next date of hearing.

2. Second Appeal No.190/2021 and Second Appeal (St.)

No.12042/2021 are arising from common judgment. Hence, be tagged

together.

3. Stand over to 23/07/2021.

(SMT. ANUJA PRABHUDESSAI, J.)