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Smt.Swati Arvind Manor vs Shri.Arvind Uttamrao Manor
2021 Latest Caselaw 8441 Bom

Citation : 2021 Latest Caselaw 8441 Bom
Judgement Date : 24 June, 2021

Bombay High Court
Smt.Swati Arvind Manor vs Shri.Arvind Uttamrao Manor on 24 June, 2021
Bench: Ujjal Bhuyan, P. K. Chavan
Priya Soparkar       1           7 fca 101-17 with ia 2217-20 with iast 97119-20-c

          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  CIVIL APPELLATE JURISDICTION

               FAMILY COURT APPEAL NO.101 OF 2017
                               WITH
                INTERIM APPLICATION NO. 2217 OF 2020
                                AND
             INTERIM APPLICATION (ST.) NO.97119 OF 2020

Swati Arvind Manor                                 ... Appellant/Applicant
      V/s.
Arvind Uttamrao Manor                              ... Respondent
                                      ---
Ms.Vaishnavi Gujarathi i/by Mr.Uday Warunjikar, Advocates for the
Appellant/Applicant.
Mr.Siddhesh Borkar i/by Niranjan A. Mogre, Advocates for the
Respondent.
                             ---

                   CORAM : UJJAL BHUYAN &
                           PRITHVIRAJ K. CHAVAN, JJ.

DATE : JUNE 24, 2021.

P.C.:-

List this Family Court Appeal on 8 th July, 2021, when an endeavour may be made to finally hear the same.

2. In the meanwhile, parties to circulate judgments which they seek to rely upon.

(PRITHVIRAJ K. CHAVAN, J.) (UJJAL BHUYAN, J.) ....

 
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