Champatrao S/O Amrutrao Bhiswar vs Vidarbha Irrigation Dev.Corpn. ...
2021 Latest Caselaw 8430 Bom

cao.257.21                                                                                        1/1


             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       NAGPUR BENCH, NAGPUR

                     Civil Application [CAO] No.257 of 2021
                                         in
                          Cross Objection No.10 of 2011
                                         in
                         First Appeal No.453 of 2010 (D)
                               Champatrao Amrutrao Bhaiswar
                                              vs.
                     Vidarbha Irrigation Develpment Corporation & others

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Office notes, Office Memoranda of
Coram, appearances, Court's orders                             Court's or Judge's Orders
or directions and Registrar's orders.
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                           Shri C.R. Najbile, Advocate for the Applicant/Cross Objector.
                           Shri Vinay Dahat, Advocate for Respondent No.1.
                           Ms. H.N. Jaipurkar, A.G.P. for Respondent Nos.2 & 3.


                                            CORAM     :   S.M. MODAK, J.

                                            DATE      :   24th JUNE, 2021.

                                            Hearing   was    conducted        through        Video

Conferencing and the learned Counsel agreed that the audio and visual quality was proper.

Learned Advocate Shri Dahat for respondent No.1 seeks time to take instructions about deposit of compensation. The matter is already disposed of as per the judgment dated 23/09/2019.

Two weeks' time is granted to the appellant. In the meantime, the appellant to deposit the amount, if it is not deposited.

JUDGE *sandesh