Exec Utiv E Engineer,Vidarbha ... vs Ashok Panjabrao Pise And 4 Others
2021 Latest Caselaw 8389 Bom

27.FA.285.2008.                                                                                                1/1


                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   NAGPUR BENCH, NAGPUR

                                        First Appeal No.285/2008
                Executive Engineer V.I.D.C., Yavatmal Vs. Ashok Panjabrao Pise & Ors.
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Office notes, Office Memoranda of
Coram, appearances, Court's orders                               Court's or Judge's Orders
or directions and Registrar's orders.
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                 Shri S.V. Ingole, Advocate for Respondent No.1.
                 Shri M.A. Kadu, AGP for Respondent Nos.4 and 5.

                 CORAM : S.M. MODAK, J.

DATE : 23rd JUNE, 2021.

Hearing was conducted through Video Conferencing and the learned Counsel agreed that the audio and visual quality was proper.

2. It is told that the matter is covered as per the judgment of this Court. Hence, private paper-book is dispensed with.

3. Matter be kept in 3rd week of July, 2021 for final disposal.

JUDGE

vijay