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Dattatraya Nathuji Yadao And ... vs Shri. Motilal Gangaram Kanojia ...
2021 Latest Caselaw 8317 Bom

Citation : 2021 Latest Caselaw 8317 Bom
Judgement Date : 22 June, 2021

Bombay High Court
Dattatraya Nathuji Yadao And ... vs Shri. Motilal Gangaram Kanojia ... on 22 June, 2021
Bench: A.S. Chandurkar, Pushpa V. Ganediwala
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

          LETTER PATENT APPEAL NO. 394 OF 2010
                           In
               WRIT PETITION 101 OF 1993

 Dattatraya Nathuji Yadao And Other          ....PETITIONER
              V/S
 Shri. Motilal Gangaram Kanojia And Other ....RESPONDENT

C. A. JOSHI for Petitioner AR DESHPANDE/R-1 and 2 for Respondent

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SMT. JUSTICE PUSHPA V. GANEDIWALA, JJ DATE : 22nd June, 2021 P.C. :

Heard Mr. S.T. Harkare, Adv. for Appellant, Mr. A.R. Deshpande, Adv. for R-1 to 3, CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

Page 1/1

 
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