Soma Bhima Kodape vs Western Coalfields Limited, Thr ...
2021 Latest Caselaw 8314 Bom

Citation : 2021 Latest Caselaw 8314 Bom
Judgement Date : 22 June, 2021

Bombay High Court

Soma Bhima Kodape vs Western Coalfields Limited, Thr ... on 22 June, 2021

Bench: S. M. Modak

37fa286.2017.odt.                                                                                          1/1


                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               NAGPUR BENCH, NAGPUR

                                    FIRST APPEAL NO. 286/2017

                              Soma Bhima Kodape
                                        Vs.
 WCL, thr. Its Chief General Manager, Ballarpur Area Post Sasti, Tah. Rajura, Dist.
                                  Chandrapur.
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Office notes, Office Memoranda of
Coram, appearances, Court's orders                            Court's or Judge's Orders
or directions and Registrar's orders.
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                Shri A.B. Nakshane, Advocate for appellant.

                                 CORAM : S.M. MODAK, J.

DATE : 22.06.2021.

Hearing was conducted through video conferencing and the learned counsel agreed that the audio and visual quality was proper.

2. It is submitted that matter is covered by the judgment of this Court. Private paper-book is dispensed with. Matter kept in Second week of July-2021.

(S.M.Modak,J.)

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