Citation : 2021 Latest Caselaw 8234 Bom
Judgement Date : 21 June, 2021
fa 74.17. 1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
First Appeal No.74/2017
Gajanan Jalamkar V Devidas thr Lrs and others
and
First Appeal No.200/2018
Bhimarao Jalamkar and others V Devidas thr Lrs and others
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Office notes, Office Memoranda of
Coram, appearances, Court's orders Court's or Judge's Orders
or directions and Registrar's orders.
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Mrs. U.A. Patil, Adv for resp. nos. 4 and 5.
CORAM : S.M. MODAK, J.
DATE : 21st JUNE, 2021.
Hearing was conducted through Video Conferencing and the learned Counsel agreed that the audio and visual quality was proper.
2. As paper book is filed in First Appeal No.74/2017, filing of paper book in First Appeal No.200/2018 is dispensed with.
3. Both the appeals arise out of common judgment given in two petitions.
JUDGE Deshmukh
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