Citation : 2021 Latest Caselaw 8027 Bom
Judgement Date : 17 June, 2021
1 wp 7474-2019.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
Writ Petition No. 7474 of 2019
Smt. Culochana wd/o Anandilal Goyenka and Others
Vs.
Murarilal S/o Chaturbhuj Murarka and Others
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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Mr. H.R. Gadhia, Advocate for the petitioners
Mr. S.S. Sharma, Advocate for the respondent No.1
Mr. K.L. Dharmadhikari, AGP for the respondents No.2 to 6
Mr. N.P. Singhania, Advocate for respondent No.1(A) to 1(D).
CORAM : MANISH PITALE, J.
DATED : JUNE 17, 2021
Hearing was conducted through video conferencing and the learned counsel agreed that the audio and visual quality was proper.
2. Heard learned counsel for the rival parties.
3. Judgment reserved.
JUDGE MP Deshpande
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